Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39N(2)] [Section 39N] [Entire Act]

State of Maharashtra - Subsection

Section 39N(2)(ix) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(ix)general improvements of the regulation of marketing in the State;