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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(5)Nothing shall appear on the mark or label or in any advertisement pertaining to any variety of cotton seed which shall deny responsibility for the statement required by or under the Ordinance to appear on such mark, label or advertisement.