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[Cites 0, Cited by 1] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(b) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

(b)the scales according to which, the form and manner in which, and the installment by which, compensation may be paid to different classes of displaced persons;