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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(b) in The Bengal Suppression Of Terrorist Outrages Act, 1932

(b)to prevent attacks on the persons or property of [Government] [Words substituted for the words 'His Majesty's' by Adaptation of Laws Order, 1950.] subjects, or to secure information of such attacks and of designs to make such attacks;