Bombay High Court
Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 28 June, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
505-WPL-30944-2023.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 30944 OF 2023
PayPal Payments Pvt. Ltd. ... Petitioner
Versus
Assistant Commissioner of Income Tax & Ors. ...Respondents
Mr. Tejveer Singh a/w Anuj Jhaveri, Mihir Modi, Ritisha Choudhary i/b
Adv. Anuj Jhaveri, for Petitioner.
Mr. Akhileshwar Sharma, for Respondents.
_______________________
CORAM: G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATED: 28 June, 2024 _______________________ P.C.
1. Not on board. Upon mentioning, taken on board on a praecipe as moved on behalf of the petitioner.
2. Stand over to 15 July 2024 (HOB).
3. Ad-interim relief, if any, granted earlier shall continue to operate till the adjourned date of hearing.
(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 28 June, 2024 Kiran Kawre ::: Uploaded on - 29/06/2024 ::: Downloaded on - 15/07/2024 08:03:54 :::