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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(x) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(x)"Drawal Schedule" means the summation of the station-wise ex-power plant drawal schedules from all ISGS and drawal from/injection to regional grid consequent to other long term access, medium term and short term open access transactions;