Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Prem Lal Thakur vs . State Of H.P. And Others on 13 July, 2022

Bench: Sabina, Jyotsna Rewal Dua

Prem Lal Thakur vs. State of H.P. and others CWP No.3497 of 2020 .

13.07.2022 Present: Mr. Sanjay K. Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent No.1/State.

Ms. Shabnam, Advocate on behalf of Mr. Navlesh Verma, Advocate, for respondent No.2. Mr. Sanket Sankhyan, Advocate, for respondent No.4. Learned counsel for the respondents seek more time to file reply.

List again on 24.11.2022.




                                                           ( Sabina )
                                                            Judge






                                                    ( Jyotsna Rewal Dua )
                July 13, 2022 (KS)                          Judge





                                                    ::: Downloaded on - 14/07/2022 20:03:25 :::CIS