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State of Goa - Section

Section 1 in Goa Value Added Tax Deferment-cum-Net Present Value Compulsory Payment Scheme, 2005

1. Short title, application and commencement.

(1)This Scheme may be called the Goa Value Added Tax Deferment-cum-Net Present Value Compulsory Payment Scheme, 2005.
(2)It shall apply to the industrial units eligible as per provisions of this Scheme in the entire State of Goa.
(3)It shall come into force on 1st day of April, 2005.