Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Bombay Presidency - Subsection

Section 21(2)(e) in The Bombay State Reserve Police Force Act, 1951

(e)description and quantity of arms, accoutrements, clothing and other necessaries to be furnished to the members of the Force.