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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(12) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(12)He/She shall exercise strict vigilance to check that no answer book or copy of the mark-list is taken away outside the assessment hall by any of the members of his/her unit or any other person.