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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)In cases specified in clauses (a), (c) or (e) of sub-section (1) of section 50 to restore the land to its condition before the said development takes place;