Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(a) in Tamil Nadu Educational Rules

(a)In respect of any subject for any standard or class for which text books have been published by the Stale Text Books Society or by or under the authority of the Government of Tamil Nadu, only such text books shall be selected by the recognised schools in respect of such subjects for such standard or class.