Section 13(1)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 7] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(ii) in The Income Tax Act, 1961

(ii)any assets (being debentures issued by, or on behalf of, any company or corporation) acquired by the trust or institution before the 1st day of March, 1983;

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Union of India - Subsection

Section 13(1)(ii) in The Income Tax Act, 1961