Section 20 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
20. Rule of former States.
- Gun salutes shall be given as a personal privilege of rulers in the capital of their former states, on the occasion of their succession to the Gaddi, marriage, birth of the heir-apparent, and demise, provided Artillery units are locally available. The list of rulers entitled to gun salutes is set forth in Appendix I.
