Madhya Pradesh High Court
Jila Rogi Klayan Samiti vs Jitendra on 21 August, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 15993 of 2023
(JILA ROGI KLAYAN SAMITI Vs JITENDRA AND OTHERS)
Dated : 21-08-2023
Shri Ashish Shroti - Advocate for petitioner.
Shri Swapnil Khare- Advocate for respondents No.1 to 8.
Shri Swapnil Ganguly - Deputy Advocate General for respondents No.9 and 10/State.
Counsel for respondents No.1 to 8 submits that he has received Vakalatnama on behalf of respondents No.1 to 8 and, therefore, he may be granted two weeks' time to file return.
Time granted.
List this case on 13.09.2023. Interim order granted on earlier occasion shall continue till next date of listing.
(G.S. AHLUWALIA) JUDGE Prar Signature Not Verified Signed by: PRARTHANA SURYAVANSHI Signing time: 22-08-2023 14:00:46