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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(k) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(k)Two persons to be nominated by the State Government representing one from the Association of Architects or Engineers and one from Accident Insurance Institution - Member; and