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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(2) in The United Provinces Tenancy Act, 1939

(2)If any question arises between a land-holder and a tenant regarding the ownership of trees it shall, on the application of either party, be decided by the Assistant Collector in-charge of the sub-division.Surrender and Abandonment