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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4)(i) in The Rajasthan Urban Improvement Act, 1959

(i)shall forthwith provide some other reasonable means of access for the use of persons who were entitled to use such street, square or part as a means of access to any property or place, and