Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(2) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (2)The Court shall ordinarily meet at least once in every calendar year, and that meeting of the Court shall becalled by the Registrar with the approval of the Chancellor;
