Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(b) in The Orissa Mining and Geology Service Rules, 1976 (b)[ "Committee" means the Departmental Promotion Committee constituted under Rule 10 of these rules;] [Substituted vide Notification No. 13455/28.11.1983.]
