Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4)(d) in The Bihar Industrial Area Development Authority Act, 1974

(d)he shall perform any order, duty that may be assigned to him by the Authority or the State Government from time to time.