Delhi High Court - Orders
State vs Afroz @ Sharib & Anr on 20 January, 2023
Author: Mukta Gupta
Bench: Mukta Gupta
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 273/2014
STATE ..... Appellant
Represented by: Ms. Shubhi Gupta, APP for the
State with Insp. Khalid Hussain, PS
Jamia Nagar.
versus
AFROZ @ SHARIB & ANR. ..... Respondents
Represented by: Mr. Manish Kumar Singh, Ms.
Nusrat Hossain, Ms. Tanya Nayyar,
Mr. Divy Pal Singh & Mohd.
Ishrafil Ansari, Mr.Afroz Khan,
Mr.Piyush Pathak, Mr.Furkan Ali,
Advocates for both the respondents.
+ CRL.A. 251/2019
JHAVERIA @ SAMAR ..... Appellant
Represented by: Ms. Rebecca M. John, Sr. Advocate
with Mr. Anuj Kapoor, Ms. Praavita
Kashyap, Mr.Anjesh Dahiya,
Mr.Chinmay Kanojia, Ms. Anushka
Baruah & Ms. Adya R. Luthra,
Advocates.
versus
STATE & ORS. ..... Respondents
Represented by: Ms. Shubhi Gupta, APP for the
State/R1 with Insp. Khalid Hussain,
PS Jamia Nagar.
Mr. Manish Kumar Singh, Ms.
Nusrat Hossain, Ms. Tanya Nayyar,
Mr. Divy Pal Singh & Mohd.
Ishrafil Ansari, Mr.Afroz Khan,
Mr.Piyush Pathak, Mr.Furkan Ali,
Advocates for R2 and R3.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE ANISH DAYAL
Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:23.01.2023
18:03:36
ORDER
% 20.01.2023
1. Learned counsel for the appellant in Crl.A. 251/2019 states that the written submissions are ready and will be filed within two days.
2. Learned counsel for the respondents in Crl.A. Nos. 273/2014 & respondent Nos. 2 and 3 in Crl.A. 251/2019 also seeks time to file the written submissions within a week.
3. Written submissions by the State have already been emailed. The same be placed on record before the next date of hearing.
4. List on 17th March 2023.
5. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
ANISH DAYAL, J.
JANUARY 20, 2023/akb Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:23.01.2023 18:03:36