Rajasthan High Court - Jodhpur
Smt. Rajshree vs Tula Ram Yadav on 22 January, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 73/2018
Smt. Rajshree
----Petitioner
Versus
Tula Ram Yadav
----Respondent
Connected With
S.B. Civil Transfer Appl. No. 142/2017
Smt. Rajshree
----Petitioner
Versus
Tula Ram Yadav
----Respondent
For Petitioner(s) : Mr. RS Mankad
HON'BLE MR. JUSTICE P.K. LOHRA
Order 22/01/2019 List these matters after two weeks. Interim order, if any, to continue till next date of hearing.
(P.K. LOHRA),J 51-Bharti/-
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