Calcutta High Court
Suraj Narayn Daga (Dec) vs Unknown on 7 May, 2024
OD 15
ORDER SHEET
PLA 177 OF 1996
IA GA 15 OF 2019 (OLD GA 2608 OF 2019)
IN THE HIGH COURT AT CALCUTTA
TESTAMENTARY AND INTESTATE JURISDICTION
ORIGINAL SIDE
IN THE GOODS OF :
SURAJ NARAYN DAGA (DEC)
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 7th May, 2024.
Appearance :
Mr. Rudra Dhar, Adv.
...for the petitioner The Court: Learned counsel for the removed executor was not present at the first call. He is not available in the second call. Learned counsel for the petitioner is present.
The removed executor Promod Kumar Daga is directed to appear before this Court on 10th May, 2024 personally without fail.
List this matter on 10th May, 2024. Learned counsel for the petitioner is to communicate this order to the learned counsel for the removed executor.
(APURBA SINHA RAY, J.) TR/ 2 3