Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 448] [Entire Act] Union of India - Section Section 165A in The Indian Penal Code, 1860 165A. [Punishment for abetment of offences defined in section 161 or section 165.] Rep. by the Prevention of Corruption Act, 1988 (49 of 1988), s. 31.
