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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Industries Service Rules, 1985

(3)The cadre of the service shall consist of such number of posts with such scale of pay and status as the Government from time to time determine including the posts of deputation reserve. The sanctioned posts as shown in Schedules 'A' and 'B' and 200, thereof as deputation reserve shall form the cadre strength on the date of commencement of these rules. The State Government may increase or decrease the cadre strength from time to time, as the case may be, by an order or resolution.Part-III 4. Method of recruitment to the service.