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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(1)(j) in Haryana Urban Development Authority Act, 1977

(j)[ Mayor of a Municipal Corporation and in case of municipal committee/council, the president, ex officio;.] [Substituted by Haryana Act No. 23 of 2004.]