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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(e) in High Court of Chhattisgarh Rules, 2005

(e)To generally look after the matters relating to Establishment Section of the High Court including such work as may be entrusted to him by the Hon'ble Chief Justice, other Hon'ble Judges and/or the Registrar General in establishment/judicial side.