Section 18D(1)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

[Cites 0, Cited by 0] [Section 18D(1)] [Section 18D] [Entire Act]

State of Tamilnadu - Subsection

Section 18D(1)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)is modified under section 18-B or 18-C, as the case maybe, by way of omission (whether relating to extent or survey number or otherwise), the land to which such omission relates, or

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State of Tamilnadu - Subsection

Section 18D(1)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961