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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)One copy of such roll may be kept in the office of the Collector for a period of six years from the date of its final publication or till a new roll is published whichever is earlier.