Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in The Punjab Land Improvement Schemes Act, 1963 29. Application of Punjab Act 2 of 1900 not barred . - The provisions of this Act shall be in addition to, and not in derogation of, the Punjab Land Preservation Act, 1900.
