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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(b)to devise and implement programme of education in engineering, technology and allied sciences which are relevant to the current needs of the society, alive to the long term requirements and responsive to the anticipated changes and developments in terms of breadth of diversity and depth of specialization;