Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(ii) in Bihar Land Disputes Resolution Rules, 2010 (ii)Application for copy shall be filed in the form prescribed for in the Records Manual after affixing a court fee stamp of rupees five.
