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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(1)(l) in National Law University Delhi Act, 2007

(l)to declare or review the result of the various examinations or to appoint committees or officers to do so, and to make recommendations regarding the conferment or grant of degrees, honours, diplomas, licences, titles and marks of honour