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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3)(iii) in Punjab Urban Planning and Development Authority Building Rules, 2013

(iii)the controlled areas declared as such under section 4 of the Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963; and