Allahabad High Court
M/S Rockwell Automation India P Ltd. vs The Commissioner Of Trade Tax U.P. ... on 21 August, 2019
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- SALES/TRADE TAX REVISION No. - 228 of 2008 Revisionist :- M/S Rockwell Automation India P Ltd. Opposite Party :- The Commissioner Of Trade Tax U.P. Lucknow Counsel for Revisionist :- Shubham Agrawal,Bharat Ji Agarwal Counsel for Opposite Party :- C.S.C. Hon'ble Saumitra Dayal Singh,J.
1. List revised. None is present to press this revision.
2. Revision is dismissed for want of prosecution.
Order Date :- 21.8.2019 Saif