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Allahabad High Court

M/S Rockwell Automation India P Ltd. vs The Commissioner Of Trade Tax U.P. ... on 21 August, 2019

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- SALES/TRADE TAX REVISION No. - 228 of 2008
 

 
Revisionist :- M/S Rockwell Automation India P Ltd.
 
Opposite Party :- The Commissioner Of Trade Tax U.P. Lucknow
 
Counsel for Revisionist :- Shubham Agrawal,Bharat Ji Agarwal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Saumitra Dayal Singh,J.
 

1. List revised. None is present to press this revision.

2. Revision is dismissed for want of prosecution.

Order Date :- 21.8.2019 Saif