Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(i) in The Oriental Gas Company Act, 1960

(i)except where the State Government by notification in the Official Gazette otherwise directs, the provisions of this clause shall not apply to any contract which was executed after 1st day of January, 1958;