Section 23(4)(i) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

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State of Uttar Pradesh - Subsection

Section 23(4)(i) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(i)Where appointment from any source are made in excess of the prescribed quota, the persons appointed in excess of quota shall be pushed down, for seniority, to subsequent year or years in which there are vacancies in accordance with the quota,

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State of Uttar Pradesh - Subsection

Section 23(4)(i) in The U.P. Fire (Gazetted Officer) Services Rules, 1984