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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(1)(l) in Rajasthan Co-operative Societies Act, 1965

(l)any order made by liquidator of a co-operative society in exercise of the powers conferred on him by section 80, with respect to matters specified in the rules; or (m) an order made by the Registrar under section 118.