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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(2)No regulation made under sub-section (1) shall take effect unless it has been confirmed by the State Government and published in the Official Gazette.