Punjab-Haryana High Court
Om Parkash @ Molar vs State Of Haryana on 8 February, 2019
Author: Harinder Singh Sidhu
Bench: Harinder Singh Sidhu
IN THE PUNJAB & HARYANA HIGH COURT AT CHANDIGARH
CRA-D-211-DB-2015
Reserved on: 21.11.2018
Date of decision : 29.11.2018
Amit
... Appellant
Versus
State of Haryana
... Respondent
CORAM: HON'BLE MR. JUSTICE RAJEEV SHARMA
HON'BLE MR.JUSTICE HARINDER SINGH SIDHU
Present: Mr.Jagjot Singh Lalli, Advocate
for the appellant.
Ms.Shubhra Singh, Addl.A.G. Haryana.
RAJEEV SHARMA, J.
For orders, see CRA-D-45-DB-2015 titled as "Sonu vs. State of Haryana".
(RAJEEV SHARMA) JUDGE (HARINDER SINGH SIDHU) JUDGE November 29, 2018. Davinder Kumar Whether speaking / reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 20:44:16 :::