Section 3 in Rajasthan Sanskrit University Act, 1998
3. Object of the University.
- The University shall extend and regulate its functions for the following objects, namely:-(a)imparting education of the knowledge of the Sanskrit literature through various courses;(b)initiating and promoting research work in the Sanskrit literature and its various branches;(c)for undertaking extension education programmes in the Sanskrit literature;(d)training to the Sanskrit College teachers with a view to make their knowledge up to date;(e)organising specially designed orientation programmes in teaching methodologies and pedagogy;(f)updating and modernising curricular and undertaking the work relating to examination reforms; and(g)such other work, activities or projects as the University may deem proper to undertake in order to achieve the objects for which it has been established.
