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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(2) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)Any person shall be entitled to obtain certified copies of the orders, documents and papers from the Commission subject to payment of such fee and compliance with such other terms as the Commission may direct.