Calcutta High Court
Commissioner Of Income Tax vs Ms.Lilly Biscuit Co.Pvt.Ltd on 8 April, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
ITAT No. 92 of 2011
G.A.1047 of 2011
G.A.1048 of 2011
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income-tax)
Original Side
COMMISSIONER OF INCOME TAX,KOL-III,KOL. Appellant
Versus
MS.LILLY BISCUIT CO.PVT.LTD. Respondent
For Appellant : Mr. Prithu Dudhoria, Advocate For Respondent :
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 8th April, 2011.
THE COURT : Let the matter appear on 2nd May, 2011.
The appellant on that date will be ready with affidavit of service.
( BHATTACHARYA, J.) ( DR. SAMBUDDHA CHAKRABARTI, J.) Rsg AR(CR)