Delhi High Court - Orders
Sunny Vashist vs Union Of India And Anr on 1 April, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~9.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5836/2019 and CM APPL. 25460/2019
SUNNY VASHIST ..... Petitioner
Through: Ms. Prerna Sharma, Adv. with
petitioner in person.
versus
UNION OF INDIA AND ANR. ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Adv.
Mr. Neel Mason with Mr. Siddharth
Vardhman, Advs. for R-2.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 01.04.2022 List on 25.07.2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 1, 2022 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:02.04.2022 16:41:52