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State of Bihar - Section

Section 96 in Management and Working of the Forests

96. Timber and forest produce.

- In the case of a transfer between two Divisional Officers the Relieving Officer will take over charge of all timber, bamboos, and other forest-produce for which a certificate, in a Form similar to that prescribed in Rule 154 (as per Government Publication, Rule 95 herein) for cash, will be submitted.