Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(g) in Andhra Pradesh Panchayat Raj Institutions Borrowing Loans Rules, 2003 (g)Before the project is submitted to Government for approval the same may be circulated to the Bank to seek its opinion.
