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State of Madhya Pradesh - Section

Section 15 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

15. Expenditure in excess of Budget allotment.

- The Zila Panchayat shall have no authority to incur any expenditure on any item which is not included in the budget. For any expenditure in excess of budget allotment, the source from which money required for the proposed expenditure is to be funded shall be indicated. Whenever a sanction of any authority is required for any proposed expenditure such sanction shall be obtained by the Zila Panchayat before incurring the expenditure.