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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(17)(a) in Tripura State Goods and Services Tax Act, 2017

(a)any trade, commerce, manufacture, profession, vocation, adventure, wager or any other similar activity, whether or not it is for a pecuniary benefit