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[Cites 0, Cited by 0] [Section 573(1)] [Section 573] [Entire Act]

State of Jharkhand - Subsection

Section 573(1)(b) in Jharkhand Municipal Act, 2011

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and preventing others from free exercise of their right to vote;